Section 2(1)(h) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

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State of Odisha - Subsection

Section 2(1)(h) in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974

(h)"Retailer" means a person who sells any essential foodstuffs to a consumer not being a dealer or a producer;

(hh)[* * *] [Deleted vide Orissa Gazette Extraordinary No. 1764/19.11.1974 (SRO No. 587 dated 19.11.1974)]