Supreme Court - Daily Orders
Hp Manjunath vs The State Of Karnataka on 21 August, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
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ITEM NOS.21+63 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17017/2023
(Arising out of impugned final judgment and order dated 20-04-2023
in WA No. 1256/2022 passed by the High Court Of Karnataka At
Bengaluru)
HP MANJUNATH Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
(FOR ADMISSION )
WITH
SLP(CIVIL) Diary No(s). 28816/2023
(FOR ADMISSION and I.R. and IA No.153515/2023-CONDONATION OF DELAY
IN FILING and IA No.153516/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
SLP(C) No. 17748/2023 (IV-A)
(FOR ADMISSION and I.R.)
Date : 21-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Parties Mr. Brajesh Kumar Yadav, Adv.
Mr. Akshay Kumar, Adv.
Mr. Subhranshu Dash, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Nishanth Av, Adv.
Mr. Mayank Kshirsagar, AOR
Ms. Shefali Sikander, Adv.
Mr. A N Venugopala Gowda, Sr. Adv.
Ms. Garima Jain, AOR
Signature Not Verified
Digitally signed by
NIRMALA NEGI
Date: 2023.08.21
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Balaji Srinivasan, AOR
17:02:34 IST
Reason:
Mr. A V Nishanth, Adv.
Mr. Vishwaditya Sharma, Adv.
Mrs. Lakshmi Rao, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
On the prayer made on behalf of the learned counsel for the petitioner(s), hearing of these matters are adjourned for a week.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR