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Supreme Court - Daily Orders

Hp Manjunath vs The State Of Karnataka on 21 August, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

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     ITEM NOS.21+63                       COURT NO.6                 SECTION IV-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   17017/2023

     (Arising out of impugned final judgment and order dated 20-04-2023
     in WA No. 1256/2022 passed by the High Court Of Karnataka At
     Bengaluru)

     HP MANJUNATH                                                    Petitioner(s)
                                                VERSUS
     THE STATE OF KARNATAKA & ORS.                                   Respondent(s)

     (FOR ADMISSION )

     WITH

     SLP(CIVIL) Diary No(s). 28816/2023
     (FOR ADMISSION and I.R. and IA No.153515/2023-CONDONATION OF DELAY
     IN FILING and IA No.153516/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     WITH

     SLP(C) No. 17748/2023 (IV-A)
     (FOR ADMISSION and I.R.)

     Date : 21-08-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Parties                   Mr. Brajesh Kumar Yadav, Adv.
                                   Mr. Akshay Kumar, Adv.
                                   Mr. Subhranshu Dash, Adv.
                                   Mr. Randhir Kumar Ojha, AOR

                                  Mr. Abhishek Manu Singhvi, Sr. Adv.
                                  Mr. Nishanth Av, Adv.
                                  Mr. Mayank Kshirsagar, AOR
                                  Ms. Shefali Sikander, Adv.

                                   Mr. A N Venugopala Gowda, Sr. Adv.
                                   Ms. Garima Jain, AOR
Signature Not Verified

Digitally signed by
NIRMALA NEGI
Date: 2023.08.21
                                   Mr. Gopal Sankaranarayanan, Sr. Adv.
                                   Mr. Balaji Srinivasan, AOR
17:02:34 IST
Reason:


                                   Mr. A V Nishanth, Adv.
                                   Mr. Vishwaditya Sharma, Adv.
                                   Mrs. Lakshmi Rao, Adv.
                                 2


          UPON hearing the counsel the Court made the following
                             O R D E R

On the prayer made on behalf of the learned counsel for the petitioner(s), hearing of these matters are adjourned for a week.

(NIRMALA NEGI)                                  (VIDYA NEGI)
COURT MASTER (SH)                            ASSISTANT REGISTRAR