Madhya Pradesh High Court
Arun Pratap Singh Chauhan vs The State Of Madhya Pradesh on 10 August, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 19950 of 2023
(ARUN PRATAP SINGH CHAUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 10-08-2023
Shri Prashant Sharma- Advocate for the petitioner.
Heard on admission.
Issue notice to the respondents on payment of process fee by RAD as
well as ordinary mode within three working days.
Notice be made returnable within three weeks. List immediately thereafter.
(MILIND RAMESH PHADKE) JUDGE Pawar Signature Not Verified Signed by: ASHISH PAWAR Signing time: 10-08-2023 05:50:07 PM