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Madhya Pradesh High Court

Arun Pratap Singh Chauhan vs The State Of Madhya Pradesh on 10 August, 2023

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

                                                                  1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                         WP No. 19950 of 2023
                                   (ARUN PRATAP SINGH CHAUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 10-08-2023
                                   Shri Prashant Sharma- Advocate for the petitioner.

                                   Heard on admission.
                                   Issue notice to the respondents on payment of process fee by RAD as

well as ordinary mode within three working days.

Notice be made returnable within three weeks. List immediately thereafter.

(MILIND RAMESH PHADKE) JUDGE Pawar Signature Not Verified Signed by: ASHISH PAWAR Signing time: 10-08-2023 05:50:07 PM