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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(15) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(15)The Committee shall pass the final order in Form 32 for placing the child in foster care, specifying the period for which the child is placed in foster care.