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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Mizoram - Subsection

Section 10(2) in The Mizoram Civil Service Rules, 1988

(2)till he passes the prescribed departmental examinations and appointment to the post in the senior grade or time sale of pay, a member junior to him who has passed the prescribed departmental examination or examinations.]