Section 5 in Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2017
5. No reservation in certain eases.
- Notwithstanding anything contained in section 4, there shall be no reservation in respect of the following posts, namely :-(a)the posts to be filled by transfer, promotion or deputation; and(b)the post which is single (isolated) in any cadre or grade.
