Delhi High Court - Orders
(Dismiss Writ Petition) Alok Kumar ... vs Bar Council Of India & Ors on 27 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 746/2022 and CM Nos. 2102/2022 (stay), 18229/2022
(dismiss writ petition)
ALOK KUMAR PANDEY ..... Petitioner
Through: Mr. Vivek Sood, Sr.Adv. with Mr.
P.N. Dhar and Mr. Kunal Prakash,
Advs.
versus
BAR COUNCIL OF INDIA & ORS. ..... Respondents
Through: Mr. Preet Pal Singh, Adv. for BCI.
Ms. Tara V. and Ms. Nidhi Mohan
parasar, Advs. for R-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 27.04.2022 Since pleadings are complete, let this matter be put down for final disposal on 24.08.2022.
Interim arrangement as put in place in terms of the earlier orders passed, shall continue till the next date.
YASHWANT VARMA, J.
APRIL 27, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:29.04.2022 18:15:04