Section 34 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
34. Licensee not to stock unauthorized Indian Made Foreign Liquor and Foreign Liquor.
- The Licensee shall not stock or sell in the licensed premises IMFL and FL of any kind which he is not authorized to buy, stock or sell under the provisions of Act or Rules, Regulations or Orders made thereunder.
