Delhi High Court - Orders
Steel Authority Of India Ltd vs Uniper Global Commodities on 1 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (E) (COMM.) 22/2023
STEEL AUTHORITY OF INDIA LTD ..... Petitioner
Through: Mr. Saurabh Seth, Ms. Sonia Dube
and Ms. Kanchan Yadav, Advs.
versus
UNIPER GLOBAL COMMODITIES ..... Respondent
Through: Mr. Amit Agarwal, Mr. Shwetabh
Sinha, Mr. Sidhant Pandita & Ms.
Vatsala Pandey, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 01.11.2023 Hon'ble Judge is not holding Court today. List on 07.11.2023.
BY ORDER COURT MASTER NOVEMBER 1, 2023/AT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:26:49