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Delhi High Court - Orders

Steel Authority Of India Ltd vs Uniper Global Commodities on 1 November, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (E) (COMM.) 22/2023
                                                STEEL AUTHORITY OF INDIA LTD                                                   ..... Petitioner
                                                                                      Through:                 Mr. Saurabh Seth, Ms. Sonia Dube
                                                                                                               and Ms. Kanchan Yadav, Advs.
                                                                                      versus

                                                UNIPER GLOBAL COMMODITIES                                                      ..... Respondent
                                                                                      Through:                 Mr. Amit Agarwal, Mr. Shwetabh
                                                                                                               Sinha, Mr. Sidhant Pandita & Ms.
                                                                                                               Vatsala Pandey, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 01.11.2023 Hon'ble Judge is not holding Court today. List on 07.11.2023.

BY ORDER COURT MASTER NOVEMBER 1, 2023/AT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:26:49