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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

State of Haryana - Subsection

Section 175(1)(f) in Haryana Panchayati Raj Act, 1994

(f)holds any salaried office or office of profit in any Gram Panchayat, Panchayat Samiti or Zila Parishad;