Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178] [Entire Act] State of Chattisgarh - Subsection Section 178(1) in The Chhattisgarh Motor Vehicles Rules, 1994 (1)The floor boards of every public service vehicle shall be strong and closely fitted so as to exclude as far as possible drought dust.
