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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(21) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(21)"Market Functionary" includes dealer, broker, commission agent, buyer, hamal, grower, purchaser, gradener packers, processor, stockist, trader and such other persons as may be declared under the rules or bye-laws to be market functionary;