Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

(p)"medical authority" means any hospital or institution specified for the purposes of this Act by notification by the appropriate Government;