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State of Punjab - Section

Section 20 in Punjab Rights of Persons with Disabilities Rules, 2019

20. Decision by majority.

- All questions considered at a meeting of the Board shall be decided by a majority of votes of the members of the Board present and voting and in the event of equality of votes, the Chairperson of the Board, or in the absence of the Chairperson, the Member presiding at the meeting, as the case may be, shall have a second or casting vote.