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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(25) in The Orissa Self-Help Co-operatives Act, 2001

(25)"member-Co-operative" means a primary or Secondary Co-operative which is in need of and is able to use the core services of a Secondary Co-operative, and which is admitted as a member of that Secondary Co-operative, in. accordance with the provisions of this Act and the articles of association;