Section 2(3) in The Goa, Daman and Diu Disposal of Immovable Evacuee Property Rules, 1977
(3)The Custodian or any Officer authorised by him in his behalf shall cause a proclamation of the intended sale to be made in English or Marathi or Konkani in the District of Goa and English Gujarati in the District of Daman and Diu.
