Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] Bombay Presidency - Subsection Section 5(6A) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (6A)"paying guest" means a person, not being a member of the family, who is given a part of the premises, in which the licensor resides, on licence;
