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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Odisha - Subsection

Section 96(2) in The Orissa Registration Rules, 1988

(2)Every Register shall keep three separate file books as parts of Register-book No.1, in which he shall file the papers referred to above in the manner indicated in Sub-rule (a) and (b)_ In the 3rd file book he shall file the copies of documents alongwith maps or plans, if any received under Section 65, 66 and 67 of the Act.