Supreme Court - Daily Orders
M/S Sandeep Steels vs Abg Cement Ltd. on 26 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.45 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23541/2015
(Arising out of impugned final judgment and order dated 10/04/2015
in APP No. 312/2015,10/04/2015 in AN No. 313/2015,10/04/2015 in CP
No. 849/2014,10/04/2015 in CMP No. 320/2014 passed by the High
Court Of Bombay)
M/S SANDEEP STEELS Petitioner(s)
VERSUS
ABG CEMENT LTD. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
Date : 26/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Siddharth Rajkumar Murarka,Adv.
(Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears even on the second call.
It appears from the office report that SLP (C) No.22540 of 2015 arising out of same impugned judgment has been dismissed by this Court on 17.08.2015.
In view thereof, this special leave petition is also dismissed.
Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.09.02 10:56:52 IST Reason: DSC of Mr.Deepak(Ashok Raj Singh) (Sneh Lata Sharma) Mansukhani is being used by Mr.Ashok Raj Singh,CM. Court Master Court Master