Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Jharkhand - Subsection Section 131(c) in Bihar Education Code, 1961 (c)to create the necessary outlook and aptitude in them towards the satisfaction of their wants and the attainment of better living through self-help;
