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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(13) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(13)Promotion. - 'Promotion' means the appointment of a member of any category of the establishment to a higher category of the establishment;