Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of West Bengal - Subsection Section 168(8) in West Bengal Municipal (Building) Rules, 2007 (8)No building shall be altered so as to reduce the number, width or location of exits to less than what is required under the criteria specified in these rules.