Andhra Pradesh High Court - Amravati
Between vs Government on 26 November, 2025
(SHOW CAUSE NOTICE BEFORE ADMISSION)
\
\
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV^ ■x» Tj; Tr%
(SPECIAL ORIGINAL JURISDICTION)
sV
V'
m f
WEDNESDAY. THE TWENTY SIXTH DAY OF NOVEMBE;
TWO THOUSAND AND TWENTY FIVE \
: PRESENT: 'V"' WJ
THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
WRIT PETITION NO: 32677 OF 2025
Between:
l.S.Sai Surya Rao, S/o. RangaRao, Aged about 55 years, Andhr
PHC; Konithiwada,Veeravasaram Mandal West Godavari District,
Pradesh.
2.V.Rama Rao, S/o. Venkateswarlu, Aged about 54 years, Occ;MPHA(M),
PHC:Kollur,Bapatla District, Andhra Pradesh.
S.B.Suresh Kumar, S/o. Kumaraswaiui, Aged about 54 years, Occ;MPHA(M),
PHC: Markondapadu Eastgodavari District, Andhra Pradesh.
4.M.V.Satyanarayana, S/o. Chandra Rao. Aged about 58 years, Occ:MPHA(M)
PHC: Raghavapuram Eluru District, Andhra Pradesh.
S.S.Sreenivasulu, S/o. Subramayam, Aged about 57 years, Occ:MPHA(M),
PHC: kallur, Kadapa District, Andhra Pradesh.
6.M.Dharma Reddy, S/o. Eragam Reedy. Aged about 58 years. Oce:MPHA(M).
PHC: Rayavaram, Annamyya District, Andlira Prades i.
7.V.C.Venkatasubbaiali, S/o. V.PeddaSubbaiah, Aged about 60 years, Occ:
MPHA(M) , Rajupalem (PHC,), Kadapa District.
8.A.Sriramurty , S/o. NarayanaMurthy, Aged about 61 years, Occ:MPHA(M),
PHC : Malaria Unit, Anakapalli District.
9 Bella Satyanarayana, S/o. Reddaiah, Aged about 55 years Occ:MPHA(M),
PHC: Markondapadu Eastgodavari District, Andhra Pradesh.
10 N.Ranga Swami Reddy. S/o. kotaReddy. Aged about 5° years
Prade .
Occ:MPHA(M), PHC: Thurimella, Prakasam Distnct, Andhra
11 .V.Sreenivas. S/o. Satyanarayana. Aged about 50 years. Occ:MPHA(M).
PHC: Thurimella, Prakasam District, Andlira Pradesh.
Occ:MPHA(M), PHC:
12.A.Ramanjaneyulu, S/o. Gopal. Aged about 56 years,
Rangapuram, Nandyal District, Andhra Pradesh.
Q
Venkalaralanain, Aged about 56 years,
^ Occ:MI HA(M), NVBDCP, NAMP Vijayawada , Krishna District, A.P
I AlVPrasad Rao. S/o. Bhaskara Rao, Aged about 56 years Occ MPHAtMt
PHC: Kolhavalasa. Vizianagaram Distnct. Andhra Pradesh.
'
years.
District,
IS.Ch.Mahamkali, S/o. Venkateswara Rao Aged about 58 years,
Occ:MPHA(M), PHC: Kowtha
varam Krishna District, Andhra Pradesh
54 years, Occ;
, PHC. Kusimi, S/c Kadagandi, Manyam District, Andhra Pradesh.
20^Seera Gov.nda Rao, S/o.Jogula(Late), Aged about sj years Occ MPHA/Mt
PHC.S,ng„pura.u, Snkakulam Mandal, Snkakula. dish^ct, Andh"! ''
MPHArMl'pHSl Sairaju, Aged about 59 years Occ
MPHA(M).PHC.Sreekunnam,GaraMandal.SnkakulamDistrict,Andhra Pr'adest
Naiisimhamurty Aged about 60
Occ:MPHA(M), PHC,, Kinthaii, Ponduru,.-Snkakulam Distnct, Andhra Pradesh.
2,rP,Manohara , S/o. P.Kanakaiah, Aged about 53 years, Occ;MPHA(M),
PHC.Rompicheria, Rompicherla Mandal, Chittoor District, Andhra Pradesh.
PHC abo"' 59 years, Occ; MPHA(M),
PHC:Thalapula , Piler (P&M), Annamayya District, Andhra Pradesh.
25^B Manohar S/o. B. Venkatramana, Aged about'57 years
PHC.Somala, Somala(Mandal), Chittor District, Andhra Ldesh
Occ MPHAfMl
''
26.P.ChinnaReddeppa, S/o. P.Subbanna, Aged
/ about 57 years, Occ; MPHA(M),
PHC.Kallur, Pulicherla (Mandal), Chittoor District, Andhra Pradesh.
27.R.Siva Prasad Babu, S/o. R. Muni Venkatramana, Aged about 48
MPHA(M),PHC;Thalapula, Piler Mandal, years, Occ;
Pradesh. Annamayya District, Andhra
28.S.Venkataramana, S/o. S. Venkataiah Aged about 54
PHC;Gamimitta, K.V.Palli Mandal, Annamayya District, years, Occ;MPHA(M)
Andhra Pradesh.
3
29 D Valli Basha, S/o. D. Hussainsaheb, Aged about 58 years, Occ;MPHA(M),
District Malaria Office, Y.S.R. Kadapa District, Andhra Pradesh.
30. C.Maliaboob Basha, S/o. C.Siddaiah, Aged about 58 years, Occ:MPHA(M),
PHC; Peddammuslim, Peddainuslium Mandal, Y.S.R. Kadapa District, Andhra
Pradesh.
52 years,
31.K.Rainesh Kumar, S/o. Late K.Venkoji, Aged about
Occ;MPHA(M) PHC: K.J.Piiram, V.Madugula(mandal), Ankapalh District,
Andhra Pradesh.
32. S.Khader Basha, S/o. Kareem Saheb, Aged about 59 years, Occ:MPHA(M)
PHC: YandaPalli Rayachoty, Annamayya District, Andlira Pradesh.
33.D.Ramachandra, S/o. D.Narayana, Aged about 59 years, Occ:MPHA(M),
PHC: Ramapuram, Ramapuraimnandal, Rayachoty, annamayya District,
Andhra Pradesh.
years, Occ:MPHA,
34.B.Nagaiali, S/o. B.Chinnappa, Aged about 57 Andhra Pradesh.
PHC:
Veeraballi, Veeraballi Mandal, Annamayya District,
35.S.Khadeer, S/o. Khajamiya, Aged about 54 years, Occ:MPHA(M), PHC:
Rayavaram, Tsundupalli Mandal, Annamayya District, Andhra Pradesh.
Occ.MPHA(M),
36.R.Obulesu, S/o. Gangadharam, Aged about 57 years, Pradesh.
PHC,Muddanuru, Muddanur Mandal, Kadapa District, Andhra
37.I.Venkataiali, S/o. Lakshumanna, Aged about 60 years, Occ: MPH^(M),
PHC:Tsakibanda, Chermamandam (Mandal), Annamayya District,
n ira
Pradesh.
38.G.Mallikarjuna, S/o. Neelakantam, Aged about 57 years, Occ:NffHA(M),
PHC: Galiveedu, Galiveedu Mandal, Annamayya District, Andlira Pradesh.
39.Pudi VenkataSatyanarayana, S/o. Venkata Rao, Aged about 55District,years,
Occ:MPHA(M), PHC,-ChagalhiChagallu Mandal, East Godavari
Andhra Pradesh.
40 R Srinivasa Rao, S/o. Ramulu, Aged about 55 years, Occ:MPHA(M), PHC:
Kinoguda,Dumbriguda Mandal, Visakhapatnam District, Andhra Pradesh.
41.Ch. Kiran Kumar, S/o. VenkataChalapathi Rao, Aged about 51District,
years
Occ:MPHA(M), PHC:Edulapalem. Paderu Mandal. Visakhapatnam
Andhra Pradesh.
42.1, Hari Babu, S/o
Bi IC.Dumbrigiida, ^ Narayana Rao, Aged about 5,3 years, Occ:MPHA(M,
Pradesh. Dumbriguda Mandal, Visakhapainam District. Andhra
PWr r about 54
HC.Garladinne, Anantapiir District, Andhra Pradesh. years,Occ;MPHA(M),
mr P Lakshinanna, Aged about 53 years,Occ; MPHA(M),
HC. Kudair, Ananthapur District, Andhra Pradesh.
45.P.Sivaiah, S/o. P.Sreeramulu, Aged about 50 years, Occ: MPHA(M),PHC:
Garladinne, Ananthapur District, Andhra Pradesh.
46.B.Seshiibabu,S/o.Suryanarayana, Aged about 48 years,
Occ; MPHA(M),PHC; Kothavalasa, Vijayanagaram District, Andhra Pradesh
47.G.Bangarubabu, S/o.Seetharam, Aged about 54
years, Occ:MPHA(M),
PHC.PoosapatiRega, Vijayanagaram Distri ct, Andhra Pradesh.
48.B.RaviSankara Rao, S/o. Mailu Naidu Aeeri abn,„ st
cc.MPHA(M), PHC. Pohpalli. Vizianagaram District, Andhra Pradesli.
years.
n Raju. Aged about 57 years
cc. A(M), PHC: Karlam, Vijayanagaram District, Andhra Pradesh
51 B n u Garividi, Vijayanagaram District, Andhra Pradesh.
PHC P M Pelem V-Vizianagaram
i-HG.F.M.Pelem, ^ ^^"^^tarao. Aged about
District, Andhra 52 years, Occ: MPHA(M)
Pradesh. '
Ocr MWACwf M "VVizianagaram District, Andhra Pradesh58
( X HC.Marupalh,
years.
or- mphTm?°phc.j
Pradesh ' C.Jiyyammavalasa, Parvathipuram District, Andhra
olc"'^MPHA(MfpHC Merakamudidam, Vijayanagaram District, Andhra
Pradesh.
years,
55.Ch. Tatarao, S/o. Late Appanna, Aged about 51 years, Occ: MPHA(M),
PHC:PolipaJIi, Vijayanagaram District, Andhra Pradesh.
56.K.Ravikumar. S/o. NeeJayya, Aged about 48 years, Occ: MPHA(MX PHC-
Merakamudidam, Vijayanagaram District, Andhra Pradesh.
; MPHA(M),
57.V.Satyanarayana, S/o. Appalaswamy, Aged about 60 years, occ
PHC:Pakki, Vijayanagaram District, Andhra Pradesh.
58.Challa Krishna. S/o. late Ramu, Aged about 51 years. Occ; MPHA(M).
PHCiRakodu, Vijayanagaram District, Andhra Pradesh.
59.Katlta Ravindra. S/o. Polayya. Aged about 51 years Occ: MPHA(M). PHC;
Makkuva, ParvathipuramManyam District, Andhra Pradesh,
60.Dangeti Satyanarayana, S/o. late Jagannadham, Aged about 53 years, Occ;
MPHA(M),PHC:Vepada, Vijayanagaram District, Andhra Pradesh.
61.T.Eswara Rao, S/o. Achuta Rao. Aged about 52 years. Occ:MPHA(M),
PHCiMarupalli, Vizianagaram District, Andlira Pradesh.
, Occ:
62.P.L.Muralilcrislma, S/o. P.Lakshmaiah(late). Aged aboutAn 52 avein's
MPHA(M),PHC; Bukkarayasamudram. Ananthapur District,
ra
about 46 years,
63GNarayana Prasad, S/o. G.Raniaswainy(late), AgedAndhra Pradesh.
Occ:MPHA(M). PHC: Reddypalli. Srisatyasai, Puttapartlii,
64KN.Nagaraju, S/o. Late K.N. Ramappa, Aged about 47 years.
Andhra Pradesh.
Occ;MPHA(M), PHC: Kadirepalli, Sri Satyasai District,
about 46 years.
65MRaghavendra Naidu, S/o. Late Narayananaidu, Andhra
Aged Pradesl.
Occ:MPHA(M), PHC: Kalltimarri, Sri Satyasai Distnct,
46 years
66.G.Ranganathamu,S/o.Late Narasimliappa. AgedAndlira Prades .
Occ;MPHA(M), PHC: K.B.Halli Sri Satya Sai District,
67.LPrabhakar Reddy, S/o. 1. Rainakrislina Reddy(Me) Andlira Pradesh.
Occ:MPHA(M). PHC: O.D. Cheruvu, Sri Sadiya Sai Distnct,
48 years.
68.V.Adinarayana, S/o. Late V. Sreeraniulu Aged ^out
Occ:MPHA(M), PHC: Amarapuram, Sn sathyasat distnct,
Andhra Pradesh.
69 J Rama Chandra, S/o. Nagappa(late), Aged about 59 years, Occ.iylPHA(M),
PHC: BathalaPalli, Srisathyasai District, Andhra Pradesh.
70.M. Sreenivasa Reddy.S/o.M.Peddi Reddy.Aged Andh " 7"^'
Occ:MPHA(M), PHCiKrislmapuram, Sn Sathyasai Distnct,
57years,Occ:MPHA(M),
71.K.Sundraiah, S/o. K.Muneiah, Aged about
,
PHCiAgali, Sri Sathyasai District, Andlira Pradesh.
72.G.Harshvardhan, S/o. G .Sriramireddy, Aged about 47years, Occ:MPHA(M),
PHC;Tadimarri, Sri Satyasai District, Andhra Pradesh.
73. Y, Sridhar , S/o Y.V.
D.M.O, Office, Machili Raghava Rao, Aged about 53 years, Occ: MPMA(M)
ipatnam , Krishna District, Aiidlira Pradesh
. years, Occ;
. Knshna District, Andhra Pradesh.
50 years.
78. Y.Narendra Babu,
MPHAfMl PHr Pe , Roo (late), Aged about 54 years.
), C. Pentapadu, West Godavari district, Andhra Pradesh.
PHC p!1 Aged about 60
HC. Pentapadu, West Godavari district, Andhra Pradesh. years,Occ;MPHA(M),
phJ '^ S/o.Chittiyya Aged about 60 years, Occ.-MPHAtM)
t"HC: Kamavarapukota, Eluru district. Andhra Pradesh.
SI.Ravada Gopala Krishna :
S/o Rama Murthy, Aged about
MPHA (M), PHC.Lankalakode ,w ^ years, Occ;
JifWest Godavari District.Andhra Pradesh.
82.K. Rajaratnam, S/o Rosaiah, Aged about 55 years, Occ;MPHA(M), PHC;
Utukuru, NTR District, Andhra Pradesh.
(Mf PHO r'T^'v™ Suryanarayana. Aged about 55 years, Occ; MPHA
( ), PHC. Gurla, Vijayanagaram district, Andra Pradesh.
84. Mata Gopi Rao, Aged about 49
years,Occ; MPHA(M),
HC .Gui la, Vijayanagaram District. Andhra Pradesh.
fo^Edupugami Stiiohn, S/o Krupa Rao, Aged about 57 years, Occ; MPHA (M),
on avelagada, Vijayanagaram district, Andhra Pradesli.
S/o Chinnastirayya, Aged about 57 years, Occ;
MPHA (M), PHC; KondaVelgada, Vij ayanagram district, Andhra Pradesh.
MWAtM) mCA h' <'^'0. Aged about 51 years,Occ;
( ), SatyaSai district, Andlira Pradesh.
88.B. Suresh Babu, S/o Ramanna, Aged about 51
PHC.Somandepalli, Satya Sai district. Andhra Prdesh. years, Occ; MPHA(M),
89.L. Karrmakara Reddy, S/o Ramachaiidra
...Reddy, Aged about
a ^ 52 years, Occ;
MPHA(M), PHCiAinarapuram, Satya Sai district, Andhra
Pradesii.
90.K. Rajendra, S/o. K. Pullayya. Aged about 47 years, MPHA(M).
PHCiHemavadii, Satya Sai district. Andhra Pradesh.
46 years,Occ:
91,p. Vijaya Bhaskar, S/o. P.C. Reddappa, Aged about Pradesh.
MPHA(M), PHC;Kadirepalli, Sri Satya Sai district. Andlira
Occ;
92.K. Janaki Ram, S/o. Ramachandraappa, Aaged about 50 years,
MPHA(M); PHCiTadimarri, Sri Satya Sai district, Andra Pradesh.
93.T. Ramesh, S/o. Lakshmi Reddy Gate), Aged about 52 years, Occ: MPHA
Pradesh.
(M), PHC:Thitnmapalli, Anantapur District, Andlira
94.L.Venkata Laxmi D/o Devudu, aged about 59 years. Occ: MPHA (F),
PHC'.Godicharla, Vishakapatnam district, Andhra Pradesh.
95.B. Shajahan. S/o. B.N Khader, Aged about 57 years.Occ:MPHA(M)
,
PHCiVallur, YSR Kadapa district, Andlira Pradesh.
96.V.Bhaskar, S/o.Subbaiah, Aged about 58 years, Occ: MPHA (M),
PHCiChapadu, YSR Kadapa Dirtict, Andlira Pradesh.
97 Gulipilli Venkata Rao S/o AppaRao, Aged about 58 years, Occ;
Andhra Prades .
MPHA{M), Thimidi, PHC: Kottam,Vizayanagaram district.
98. T. Rama Krislina, S/o.Ramulu (Late), Aged about 57 years, MPHA(M),
PHC:Kottam, Vizayanagaram district, Andlira Pradesh.
99. J. Ramu, S/o.Sureedu (late). Aged about 48 years, Occ: MPHA (M),
PHC:Kottam, Vizainagaram district, Andhra Pradesh.
years, Occ:
100 D.V. Rama Sankar S/o Appala Swamy, Aged about 43Andlira Pradesh.
MPHA(M), PHC:Lakkavarapukota, Vizainagram distnct,
101. Ch. Krishna, S/o.Kannam Naidu, Aged about 56 years, Occ: MPHA (M),
PHC:Kottam, Vizayanagram district, Andhra Pradesh.
102 N. Ratnaprasada Rao S/o Yousuff(late), Aged about 54 years.Occ:
MPHA(M), PHC:Thadikonda, G.L Puram mandal, Parvathipuram Manyam
District. Andhra Pradesh.
103. B.Lakshmana, S/o. B. Appa Rao (late). Aged about 48 Occ:
MPHA(M), PHC-.Tliadikonda, Parvathipuram Manyam district,
A.l"
w
MPHAZ' mr (late). Aged aboul 47 years, OCC;
D,s,r,c, , Andhra Prad^h" Parvath, puram Manyam
(M*! PUcTT p""'*' f'° ^ , Aged about 52 years Occ MPHA
(M), I IlC.Regtd,, Parvath,puramManyatn district, Andhra Pradesh
M°P r -ASPd about 54 years Occ; MPHA(M)
N.F.C.P Unit,Anakapalli district, Andhra Pradesh,
mr P . Aged about 4.2
PHC.Rambilli, Aanakapalli district, Andhra Pradesh. years,Occ;MPHA (M),
SUB UN|t*'a
bUB-UNIT,A,lakapalhdisuict, Andhra Pradesh, MPHA(M) nmfp
iur- K, Thamayya, aged about 55 years,Occ;]VIPHA (M),
I HC:Naliiavrain , Ankapalli district , Andhra Pradesh.
1 13. Ankamreddi Srinivasa Rao S/o Atchi Raju , Aged about 56
years,Occ:MPHA (M), PHC:Golugonda , Anakapalli district, Andhra Pradesh
I 14. K. Govinda Rao S/o Saradh i, Aged about 48
^ ^
PHC;Pinako(a , Anantagiri, A.S.R years,Occ;MPHA(M)
District 531030. Andhra Pradesh.
PHr M'^'*^ 3 . Aged about 55 y,
PHC.Muumuluru Paderu, A.S.R District, Andhra Pradeshyears, Occ .MPHA (M),
w sub'si^
PHr SwM^ Sangam , Aged about 50 years.OccMPHA (M)
PHC.Seeti,anagaran,, Parvathipuram Manyn, district, Andhra Prals^'
PHA(M) PHC.Sabbavaram , Anakapalli district, Andhra Pradesh,
\
//
\ 120. B.S.V.R.V.L.N.Rajesh S/o Surya Rao , Aged about 52 years,Occ:
MPHA(M) NMEP SUB UNIT ,Visakapatnam , Andlira Pradesh.
121.. K. Sreenivasu S/o Atchinaidu , Aged about 57 years,Occ; MPHA(M)
NMEP sub unit , VisakapatiiaiTi, Andlira Pradesh.
122. V. Subhushan Babu S/oV.Prasada Rao Aged about 54 years,Occ:MPHA
Pradesh
(M), PHC:Vishweswaram , Repalle, Guntur district, Andlira
123.G.Vara Prasada Rao S/O.Boyaraju Aged about 56 years, Occ: MPHA(M),
PHC;Ventrapragada,Pedaparupudi Mandal Krishna District, Andhra Pradesh
Occ:MPHA(F),
124.S.Daivakumari D/O.Eliya Aged about 60 years
District,A.P
PHC:Gollavanitippa,Bhimavaram Rural, West Godavari
125.B.Kesava Rao S/O.Chinnama Raju Aged about 52years Occ:MPHA(M)
PHC:Moturu, Gudivada Mandal, Krishna District, Andlira Pradesh
126.A.Nagabhushanam S/O.Venkanna Aged about 58years Occ;MPHA(M),
PHC:Gollavanitippa, Bhimavaram Rural West Godavari District, A.P
127.G.Suresh Babu S/O.Subba Rao Aged about 57 years, Occ;MPHA(M),
PHC:Penumantra, Penumantra Mandal, West Godavari District, A.P.
128.Didla Ramesh Babu, S/O.Adrusta Rao, Aged about 50 years Occ;
A.P
MPHA(M),PHC; Iragavaram (Mandal), West Godavari District.
129.Y.S.R.Gopala Krislina S/O.Veeraswami Aged about 56 years Occ.
MPHA(M),PHC; Palakoderu (Mandal), West Godavari District.A.P
130.J.S.Gani Raju S/O. Ranga Rao Aged about 57 years Occ: MPHA(M),PHC:
Attili (Mandal), West Godavari District. A.P
...Petitioners
And;
1 The State of Andhra Pradesh, rep by its Special Chief Secretary, Guntur
Health
Medical & Family Welfare, 5»> Floor, APHC Towers, Mangalagin,
' District.
2) The State of Andhra Pradesh, Rep by its Principal Secretary, Dep^ment of
Amaravath. Guntur
Finance and Planning, Secretariat Buildings, Velagapudi,
District.
3) The Commissioner of Public Health and Family Welfare Department,
State of Andlira Pradesh, 5* Floor, APIIC Towers,
...Respondents
\ Mangalagiri, Guntur District.
%
/
WHEREAS the Petitioners above named through their Advocate Sri
Ch.GANESH presented this Petition under Article 226 of the Constitution
of India is filed praying that in the circumstances stated in the affidavit filed
therewith, the High Court may be pleased to issue an order or direction,
particularly m the nature of a Writ of Mandamus, i) to declare that the
petitioners are entitled to reckon the period of their pre-regularisation
service as Multi Purpose Health Assistant(Male) on contract basis from the
year 2003 to 2024 prior to their regularisation for purposes of computation
of qualifying service for grant of pension and upon attaining the
superannuation age as per le provisions of Andhra Pradesh Revised
Pension Rules 1980 including 8/16 years scales under Automatic
Advancement Scheme with all consequential monetary benefits with
arrears and ii) to declare such inaction of the respondents as highly illegal,
unjust, unfair, arbitrary, and violation of Articles H, 16. 21,39(d), 43. and
300-A of our Constitution of India m not applying the well settled Law laid
by the Hon'ble Supreme Court in Devarakonda Srilakshmi Vs. Government
of AP (2010 2 ALD 165) SLP(C) no.23379/2018. Dated 3-1-2022 and SLP
No. 8558 /2018, Dated 19-8-2025 under Article 141 of the Constitution,to
treat the petitioners as similar and not as dissimilar as per the principle laid
down by the Hon'ble Supreme Court in case of Habib Khan v State of
Uttarakitand in C.A, Nos. 10806/2017, Dated 23-8- 2017, SLP No. 6260-
6261 of 2021,dated 26.10.2021 (2021 (6) ALD 285 (SC) and SLP(C)
No.7474/2020 and Batch cases, dated 08.02.2021 on implementation of
common orders in W.P. No.973/2020 (DB), dated 20-01-2020 in
G.O.Ms.No.l79, School Education (Prog.l) Department, dated 18.11.2022
in similarly situated cases for claiming equality and parity as per the law
laid down in CA No.6260-61 of 2021. dated 06,10.2021 (ALD 2021(6) 285
SC) as a vested right for claiming equality and parity as guaranteed under
Article 14 and 226 by our Constitution;
AND WHEREAS the High Court upon perusing the petition and
affidavit filed herein and upon hearing the arguments of Sri Ch.Ganesh,
Advocate for the Petitioners and GP for Medical and Health for the
Respondent Nos.1 & 3 and GP for Finance for the Respondent No.2,
directed issue of notice to the Respondents herein to show cause as to
why this WRIT PETITION should not be admitted.
You viz;
1. The Special Chief Secretary, State of Andhra Pradesh, Health
Medical and Family Welfare, Floor, APIIC Towers. Mangalagin,
Guntur District.
2. The Principal Secretary, State of Andhra Pradesh, Department of
Finance and Planning, Secretariat Buildings, Velagapudi,
Amaravathi District.
3. The Principal Secretary, Commissioner of Public Health and Family
Welfare Department, State of Andhra Pradesh 5'^ Floor, APIIC
Towers, Mangalagiri, Guntur District,
are be and hereby directed to show cause either appearing in person or
through an Advocate, as to why in the circumstances set out in the petition
and the affidavit filed therewith (copy enclosed) this WRIT PETITION
should not be admitted within eight (08) weeks for which date the case
stands posted for hearing;
The Court made the following:
ORDER:
Issue notice to Respondents. Learned counsel for the Petitioner is permitted to take out with personal notice to the Respondents by registered post acknowledgment due and file proof of service.
For filing counter afTidavit by the Respondents, post after eight (08) weeks.
SD/- T. SRINIVASA RAO ASSISTANT REGISTRAR //TRUE COPY// SECTION OFFICER For To,
1. The Special Chief Secretary, State of Andhra Pradesh, Health Medical and Family Welfare, 5^ Floor, API 1C Towers. Mangalagin, Guntur District.
2. The Principal Secretary, State of Andhra Pradesh, Department of Finance and Planning, Secretariat Buildings, Velagapudi, Amaravathi District.
3. The Principal Secretary, Commissioner of Public Health and Family Welfare Department, State of Andhra Pradesh 5"^ Floor, APIIC Towers, Mangalagin, Guntur District. (Addressee Nos.1 to 3 by Special Messenger- along with a copy of petition and affidavit)
4. One CC to Sri. Ch.Ganesh, Advocate [OPUC]
5. Two CCs to GP for Medical & Health, High Court of Andhra Pradesh.
[OUT]
6. Two CCs to GP for Finance, High Court of AP [OUT]
7. One spare copy HIGH COURT VN,J DATED:26/11/2025 POST AFTER EIGHT (08) WEEKS NOTICE BEFORE ADMISSION WP.No.32677 of 2025