Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Thirunagalingam vs Lingeswaran on 1 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.60                              COURT NO.14                      SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   17575/2023

     (Arising out of impugned final judgment and order dated 25-04-2023
     in CRPMD No. 1113/2023 passed by the High Court of Judicature at
     Madras At Madurai)

     THIRUNAGALINGAM                                                     Petitioner(s)

                                                    VERSUS

     LINGESWARAN & ANR.                                                  Respondent(s)

     (FOR ADMISSION and IA No.158741/2023-EXEMPTION FROM FILING O.T.)

     Date : 01-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. S. Nagamuthu, Sr. Adv.
                                       Mr. M.p. Parthiban, AOR
                                       Ms. Priyaranjani Nagamuthu, Adv.
                                       Mr. R. Sudhakaran, Adv.
                                       Mr. T. Hari Haran Sudhan, Adv.
                                       Mr. Bilal Mansoor, Adv.
                                       Mr. Shreyas Kaushal, Adv.

     For Respondent(s)                 Mr. A. Velan, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. A. Velan, learned counsel for the respondents submitted that he has filed his Vakalatnama today i.e. 01.09.2023. He seeks some time to file Counter Affidavit.

Hence, adjourned by three weeks.



Signature Not Verified

Digitally signed by
RADHA SHARMA
Date: 2023.09.02

     (RADHA SHARMA)
12:13:19 IST
Reason:                                                               (MALEKAR NAGARAJ)
     COURT MASTER (SH)                                                COURT MASTER (NSH)