Supreme Court - Daily Orders
Thirunagalingam vs Lingeswaran on 1 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.60 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17575/2023
(Arising out of impugned final judgment and order dated 25-04-2023
in CRPMD No. 1113/2023 passed by the High Court of Judicature at
Madras At Madurai)
THIRUNAGALINGAM Petitioner(s)
VERSUS
LINGESWARAN & ANR. Respondent(s)
(FOR ADMISSION and IA No.158741/2023-EXEMPTION FROM FILING O.T.)
Date : 01-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. M.p. Parthiban, AOR
Ms. Priyaranjani Nagamuthu, Adv.
Mr. R. Sudhakaran, Adv.
Mr. T. Hari Haran Sudhan, Adv.
Mr. Bilal Mansoor, Adv.
Mr. Shreyas Kaushal, Adv.
For Respondent(s) Mr. A. Velan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. A. Velan, learned counsel for the respondents submitted that he has filed his Vakalatnama today i.e. 01.09.2023. He seeks some time to file Counter Affidavit.
Hence, adjourned by three weeks.
Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.09.02 (RADHA SHARMA) 12:13:19 IST Reason: (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)