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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(p) in Rajasthan Co-operative Societies Act, 2001

(p)"member" means a person joining in, the application for the registration of a cooperative society and a person admitted to membership after such registration in accordance with this Act and the rules and the bye-laws and includes a nominal and an associate member;