Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Indian Merchant Shipping (Medical Examination) Rules, 1958

5. Application for Medical Examination.

A seaman requiring a certificate of physical fitness for engagement or re-engagement for service on ships shall apply to the 'Director' for medical examination.