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State of Telangana - Section

Section 44 in Professor Jayashankar Telangana State Agricultural University Act, 1963

44. [ Delegation of powers of the Board. [Section 44 along with marginal heading added by Act No. 50 of 1976.]

- The Board may, by statutes made in this behalf, delegate to any officer or authority of the University any of the powers conferred on it by or under this Act, to be exercised by such officer or authority, subject to such restrictions and conditions as may be specified in such statutes.]