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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(f) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(f)Orders and policies of the Central Government on reservation of posts for Schedule Castes, Schedule Tribes, other backward castes, economically weaker sections of citizens and other categories which may be applicable currently will apply to these posts.