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State of Madhya Pradesh - Section

Section 10 in Indian Stamp (Madhya Pradesh Amendment) Act, 2016

10. Amendment of Section 53.

- In Section 53 of the principal Act, for clause (c), the following clause shall be substituted, namely:-"(c) at his discretion, the Same value in money, deducting two naye paise for each rupee or fraction of a rupee.".