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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(d) in The Rubber Act, 1947

(d)improving the marketing of rubber;
(da)[ improving the quality of rubber and implementing the standards for quality, marking, labelling and packing for the rubber produced or processed in, imported into or exported from, India] [Inserted by Rubber (Amendment) Act, 2009 (4 of 2010) ]