Supreme Court - Daily Orders
Vasanta Sampat Dupare vs State Of Maharashtra on 2 December, 2015
Bench: Dipak Misra, Rohinton Fali Nariman, Uday Umesh Lalit
ITEM NO.302 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 637-638/2015 In Crl.A. No. 2486-2487/2014
VASANTA SAMPAT DUPARE Petitioner(s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
Date : 02/12/2015 This petition was circulated today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Anup Bhambhani, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Mr. Nishant Gokhale, Adv.
Ms. Shreya Rastogi, Adv.
For Respondent(s) Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed at 2.00 p.m. on 10.02.2016 by which date, a proper review application shall be filed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.12.08
17:26:56 IST
Reason: