Supreme Court - Daily Orders
Ram Naresh Gupta vs State Of U.P. . on 11 December, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.33 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21613/2015
(Arising out of impugned final judgment and order dated 03/08/2015
in WA No. 42973/2015 passed by the High Court Of Judicature at
Allahabad)
RAM NARESH GUPTA Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 11/12/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Harendra Singh Rana, Adv.
for Mr. Prashant Chaudhary, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the petitioner seeks leave to withdraw this Special Leave Petition.
Permission is granted.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(Jayant Kumar Arora) (Renu Diwan)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.12.12
12:06:10 IST
Reason: