Bombay High Court
Backward Classes Senior Engineers ... vs Maharashtra State Electricity ... on 2 December, 2019
Author: Avinash G. Gharote
Bench: S. V. Gangapurwala, Avinash G. Gharote
1 37-WP14451-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 14451 OF 2019
Backward Classes Senior Engineers, Officers
and Association Through its President .. Petitioner
Versus
Maharashtra State Electricity Distribution Company
Ltd. Through Its Chief General Manager .. Respondent
Mr. Parag V. Barde, Advocate for Petitioner.
CORAM : S. V. GANGAPURWALA &
AVINASH G. GHAROTE, JJ.
DATED : 02nd DECEMBER, 2019. PER COURT:-
. Issue notice to the respondent, returnable on 10.02.2020.
( AVINASH G. GHAROTE ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
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