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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Tamilnadu - Subsection

Section 100(1)(b) in Tamil Nadu Non-Trading Companies Rules, 1981

(b)three true copies of the notice calling for the meeting and three true copies of the resolution sanctioning issue along with extracts of the minutes of the meeting at which the resolution was passed;