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State of Rajasthan - Section

Section 1 in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

1. Short title and commencement.

(1)These Regulations shall be called the Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017.
(2)These Regulations shall come into force w.e.f 1st Jan 2018.