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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(vii) in The Kalyani University Act, 1981

(vii)to recommend to the Court after consulting the respective [Faculty Council for post-graduate studies,] [Words substituted for the words 'Faculty Councils for post-graduate and undergraduate studies' by W.B. Act 17 of 1999.] the creation and institution of Professorships, Readerships, Lectureships and such posts as may be necessary for the establishment of the University Departments, institutions, centres, libraries, laboratories, [workshops] [Word inserted by W.B. Act 12 of 1995.] and museums referred to in clause (i) of sub-section (1) of section 18;