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State of Uttar Pradesh - Section

Section 107 in Rules under the United Provinces Excise Act, 1910

107. Control of the Excise Commissioner.

- Subject to the rules in Appendix A-III the appointment, confirmation and transfer of Excise Inspectors will be made by the Excise Commissioner. The power of punishment of an Excise Inspector including his removal or dismissal is vested in the Excise Commissioner, who may also withhold increments under the time-scale for misconduct or unsatisfactory work.