Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(2) in The Haj Committee Act, 2002 (2)In addition to the meetings specified in sub- section (1), the Committee may hold meetings as and when requisitioned by at least one- third of its members or when considered necessary by the Chairperson.
