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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Any person whose name is not included in the electoral roll of a constituency, may apply to Electoral Registration Officer for inclusion of his name in that roll and the Aforesaid officer, if satisfied that the applicant is entitled to be registered in such roll direct his name to be included therein.