Supreme Court - Daily Orders
Surendra Shyamlal Koshti vs Union Of India on 12 May, 2016
Bench: Chief Justice, R. Banumathi
ITEM NO.17 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13467/2016
(Arising out of impugned final judgment and order dated 24/02/2016
in WPPIL No. 11/2016 passed by the High Court Of Gujarat At
Ahmedabad)
SURENDRA SHYAMLAL KOSHTI Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 12/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. V. Karthic, Sr. Adv.
Ms. Shivam P. Rajpurohit, Adv.
Mr. Karunkar Mahalik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any merit in this special leave petition which is hereby dismissed.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.05.12 17:12:44 IST Reason: