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[Cites 0, Cited by 0] [Section 44L(1)] [Section 44L] [Entire Act]

State of Odisha - Subsection

Section 44L(1)(e) in The Orissa Panchayat Samiti Act, 1959

(e)[ that there has been any non-compliance with, or breach of any of the provisions of this Act or the rules made thereunder.] [Inserted vide Orissa Act No. 5 of 1993 (O.G.E. No. 438 dated 26.3.1993).]