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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iv) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(iv)Any person who occupies a suite in a Bungalow when reserved for any other person shall, subject to Rules 3 to 5, vacate immediately if accommodation required by the officer or person who has a reservation order.