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State of Rajasthan - Section

Section 30 in First Statutes of the University of Udaipur

30. Meeting of the Staff Council.

(1)A Staff Council of each College/Campus or School shall meet at such time and place as may be specified in the notice to be issued to the members by the Secretary thereof.
(2)All questions to be considered in a meeting of the Staff Council shall be decided by a majority of the votes of the members present.
(3)The Chairman of the Staff Council shall be entitled to vote on any question and if the votes be equally divided he shall have a second or casting vote.
(4)The quorum for any regular or special meeting of the Staff Council shall consist of 1 /2 of the total membership.