Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(3)(a) in New Town, Kolkata Development Authority Act, 2007

(a)If the Particulars shown in the layout plan are in conflict with any arrangements which have been made or arc likely to be made for carrying out any gentler scheme or development of the areas of New Town Kolkata, whether or not such scheme is contained in the development plan or the development scheme prepared under any law in force for the time being;