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Union of India - Section

Section 4 in The Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005

4. Distribution of micro-insurance products.-

In addition to an insurance agent or corporate agent or broker licensed under the Act, read with the regulations concerned made by the Authority for licensing of individual or corporate agents, or insurance brokers, as the case may be, micro-insurance products may be distributed through the micro-insurance agents:Provided that a micro-insurance agent shall not distribute any product other than a micro-insurance product.