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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(4) in Bihar Boiler Operation Engineer's Rules, 1960

(4)The testimonial in respect of service on a steamship may be signed by the Chief Engineer and countersigned by the Master of the vessel or may be in the form of a seamen's discharge certificate issued by a Shipping Master.