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State of Tamilnadu - Section

Section 81 in General Statutes of the Dr. M.G.R. Medical University

81. Statutes - Resolutions of Senate in Committee to be confirmed by Senate. - The resolution passed at meetings of the Senate in Committee shall be embodied in a report by the Registrar, which shall be laid before the Senate at the same or at a subsequent meeting. The resolution of the Senate in Committee shall not become final unless they are confirmed by the Senate in open meetings.