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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Daman and Diu - Subsection

Section 21(1)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)sells or otherwise disposes of his business or any part of his business or any place of business, or effects, or comes to know of, any other change in the ownership of the business; or