Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act] State of Telangana - Subsection Section 15(8)(ii) in Telangana Panchayat Raj Act, 2018 (ii)Any lease, sale or purchase of immovable property or any agreement for the same; or