Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(1)(i) in Karnataka (Sandur Area) Inams Abolition Act, 1976 (i)A sum equal to ten times the net annual income from the lands held by the tenants entitled to be registered under section 4 of this Act;